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State Of U.P. vs Phool Chand & Another
2014 Latest Caselaw 294 ALL

Citation : 2014 Latest Caselaw 294 ALL
Judgement Date : 27 March, 2014

Allahabad High Court
State Of U.P. vs Phool Chand & Another on 27 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 8076 of 2006
 

 
Appellant :- State Of U.P.
 
Respondent :- Phool Chand & Another
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

Office has not sent the record of connected criminal appeal no. 4766/2006.

List along with the record of connected criminal appeal no. 4766/2006 on 16.4.2014.

Order Date :- 27.3.2014

Monika

 

 

 
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