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Ramdhani And Another vs State Of U.P. Through Secretary ...
2014 Latest Caselaw 293 ALL

Citation : 2014 Latest Caselaw 293 ALL
Judgement Date : 27 March, 2014

Allahabad High Court
Ramdhani And Another vs State Of U.P. Through Secretary ... on 27 March, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1481 of 2009
 

 
Appellant :- Ramdhani And Another
 
Respondent :- State Of U.P. Through Secretary Basic Edu. And Others
 
Counsel for Appellant :- Radha Kant Ojha,Digvijay Tiwari
 
Counsel for Respondent :- C.S.C.,K.S.Kushwaha,R.K. Srivastava,Rajeshwar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed, list this matter on 1st April, 2014.

Order Date :- 27.3.2014

M.A.A.

 

 

 
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