State Of U.P. vs Shit Basant & Others
2014 Latest Caselaw 289 ALL

Citation : 2014 Latest Caselaw 289 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

State Of U.P. vs Shit Basant & Others on 27 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1276 of 1990
 

 
Appellant :- State Of U.P.
 
Respondent :- Shit Basant & Others
 
Counsel for Appellant :- A.G.A.,B.K.Tripathi
 
Counsel for Respondent :- R.K. Chaubey,O.P.Pandey
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

As prayed list on 31.3.2014. In the meantime, counsel for the accused respondents may file the bail application on behalf of the accused respondents, if any one is arrested and sent to the jail.

Order Date :- 27.3.2014

Monika

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