Kedar Nath Upadhyaya vs State Of U.P. And 3 Others
2014 Latest Caselaw 286 ALL

Citation : 2014 Latest Caselaw 286 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Kedar Nath Upadhyaya vs State Of U.P. And 3 Others on 27 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17773 of 2014
 

 
Petitioner :- Kedar Nath Upadhyaya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week's time to file supplementary affidavit bringing on record the order passed in the earlier writ petition.

List the matter after one week.

Order Date :- 27.3.2014

SKM

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