Citation : 2014 Latest Caselaw 285 ALL
Judgement Date : 27 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 902 of 2011 Petitioner :- Sadanand Rai And Ors. Respondent :- State Of U.P.Through Prin. Secy. P.W.D. U.P.Govt. Lko.And Counsel for Petitioner :- H.P.Gupta Counsel for Respondent :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Mahendra Dayal,J.
(C.M. Application No. 31043 of 2014)
Rejoinder affidavit filed on behalf of the petitioners in Court, is taken on record.
The plea for disposal of the writ petition will be considered at the time of final hearing.
Order Date :- 27.3.2014
Anurag/-
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