Smt. Anar Kali [U/A 227] vs District Magistrate, Amethi & ...
2014 Latest Caselaw 282 ALL

Citation : 2014 Latest Caselaw 282 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Smt. Anar Kali [U/A 227] vs District Magistrate, Amethi & ... on 27 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1828 of 2014
 

 
Petitioner :- Smt. Anar Kali [U/A 227]
 
Respondent :- District Magistrate, Amethi & Others
 
Counsel for Petitioner :- Vishnu Dev Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Put up/List on 28.03.2014 to enable the learned counsel for petitioner to prepare the case.

Order Date :- 27.3.2014

Vijay

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