M/S Commercial Builders (P) Ltd. ... vs State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 280 ALL

Citation : 2014 Latest Caselaw 280 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

M/S Commercial Builders (P) Ltd. ... vs State Of U.P. Thru Prin. Secy. ... on 27 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 291 of 2014
 

 
Petitioner :- M/S Commercial Builders (P) Ltd. Thru Director & Another
 
Respondent :- State Of U.P. Thru Prin. Secy. (Home) & Others
 
Counsel for Petitioner :- Brijesh Kumar Saxena,Jaspreet Singh,Pradeep Agrawal
 
Counsel for Respondent :- C.S.C.,Akhilesh Kalra,Manish Kumar,Ravi Prakash
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pyush Kumar Agarwal alongwith Sri Akhilesh Kalra, Advocate have put in appearance on behalf of opposite party no.5 and pray for and is granted four weeks' time for filing counter affidavit.

List thereafter.

Order Date :- 27.3.2014

Vijay

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