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State Of U.P. vs Surendra & Another
2014 Latest Caselaw 279 ALL

Citation : 2014 Latest Caselaw 279 ALL
Judgement Date : 27 March, 2014

Allahabad High Court
State Of U.P. vs Surendra & Another on 27 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 8075 of 2006
 

 
Appellant :- State Of U.P.
 
Respondent :- Surendra & Another
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P. and counsel for the accused respondents.

 In the present case, the lower court's record has not been received.

Issue reminder to the District Judge, Jaunpur for sending the lower court's record within a period of four weeks from today through Special Massenger.

List on 30.4.2014.

Let a copy of this order be communicated to the District Judge, Jaunpur forthwith through a FAX for compliance.

Order Date :- 27.3.2014

Monika

 

 

 
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