Rajeev Kumar Tiwari Alias Babloo vs State Of U.P.
2014 Latest Caselaw 276 ALL

Citation : 2014 Latest Caselaw 276 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Rajeev Kumar Tiwari Alias Babloo vs State Of U.P. on 27 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 5206 of 2007
 

 
Appellant :- Rajeev Kumar Tiwari Alias Babloo
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamal Kishor Mishra,K.K.Tripathi,Manoj Kumar Gupta,P.N.Misra,Rajesh Kumar Srivastava,Satish.Trivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed, put up this appeal on 2nd April, 2014 for further argument.

Order Date :- 27.3.2014

M.A.A.

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