Devnath Tiwari & Others vs State Of U.P. Thru Secy. Deptt. Of ...
2014 Latest Caselaw 274 ALL

Citation : 2014 Latest Caselaw 274 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Devnath Tiwari & Others vs State Of U.P. Thru Secy. Deptt. Of ... on 27 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1858 of 2014
 

 
Petitioner :- Devnath Tiwari & Others
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Home Civil Sectt. & Ors
 
Counsel for Petitioner :- Angrej Nath Shukla
 
Counsel for Respondent :- C.S.C.,Manith Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned standing counsel, list this case on 31.03.2014, to enable him to seek instructions in the matter.

Order Date :- 27.3.2014

Vijay

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