Kaushal Kishore Sharan @ Falahari ... vs Santosh Kumar Das
2014 Latest Caselaw 273 ALL

Citation : 2014 Latest Caselaw 273 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Kaushal Kishore Sharan @ Falahari ... vs Santosh Kumar Das on 27 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL No. - 87 of 2009
 

 
Appellant :- Kaushal Kishore Sharan @ Falahari @ Kaushal Kishore Das
 
Respondent :- Santosh Kumar Das
 
Counsel for Appellant :- Mohiuddin Khan,Mohd.Aslam Khan,Pritish Kumar,S.S.Rajawat,Santosh Kumar Tripathi,Santosh Mishra,U.C.Saxena
 
Counsel for Respondent :- Shabhapati Shukla,D.M. Tripathi,S.Mirza,Sk Rastogi,Sri Kant Tiwari,Vishwesh Pratap Singh,Yogesh Tiwari
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next month.

Order Date :- 27.3.2014

Anurag/-

Download the LatestLaws.com Mobile App