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Bheem Bind vs State Of U.P.
2014 Latest Caselaw 268 ALL

Citation : 2014 Latest Caselaw 268 ALL
Judgement Date : 27 March, 2014

Allahabad High Court
Bheem Bind vs State Of U.P. on 27 March, 2014
Bench: Surendra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9029 of 2014
 

 
Applicant :- Bheem Bind
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Achyutanand Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Surendra Singh,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List immediately after expiry of the aforesaid period.

Order Date :- 27.3.2014

MN/-

 

 

 
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