Bharat And Others vs State
2014 Latest Caselaw 263 ALL

Citation : 2014 Latest Caselaw 263 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Bharat And Others vs State on 27 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 1342 of 1991
 

 
Appellant :- Bharat And Others
 
Respondent :- State
 
Counsel for Appellant :- N.D. Shukla
 
Counsel for Respondent :- D.G.A.,R.B. Sahai
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Accused appellant no. 4 Sunaik is said to have been died which has been confirmed in view of the report of the Chief Judicial Magistrate, Jaunpur dated 27.1.2014.

In view of the aforesaid, this appeal so far as it relates to appellant no. 4 Sunaik is abated.

As prayed, put up this appeal tomorrow.

Order Date :- 27.3.2014

M.A.A.

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