Anand Kumar Tiwari vs The S.P. Jaunpur & Others
2014 Latest Caselaw 261 ALL

Citation : 2014 Latest Caselaw 261 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Anand Kumar Tiwari vs The S.P. Jaunpur & Others on 27 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 926 of 2001
 

 
Appellant :- Anand Kumar Tiwari
 
Respondent :- The S.P. Jaunpur & Others
 
Counsel for Appellant :- Siddhartha Varma
 
Counsel for Respondent :- Csc
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Heard Sri S.K. Varma, learned Senior Advocate assisted by Sri Siddhartha Varma in support of this appeal and learned Standing Counsel for respondents.

Judgment reserved.

Order Date :- 27.3.2014

M.A.A.

Download the LatestLaws.com Mobile App