Chetram And Ors. vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 26 ALL

Citation : 2014 Latest Caselaw 26 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Chetram And Ors. vs Deputy Director Of Consolidation ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 160 of 2014
 

 
Petitioner :- Chetram And Ors.
 
Respondent :- Deputy Director Of Consolidation Gonda And Ors.
 
Counsel for Petitioner :- Q.M.Haque
 
Counsel for Respondent :- C.S.C.,Dr.R.S.Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in additional cause list on 26th March, 2014.

Order Date :- 20.3.2014

Priyanka

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