Sunday, 07, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajesh Kumar Singh & Others vs Additional District Judge Court ...
2014 Latest Caselaw 250 ALL

Citation : 2014 Latest Caselaw 250 ALL
Judgement Date : 27 March, 2014

Allahabad High Court
Rajesh Kumar Singh & Others vs Additional District Judge Court ... on 27 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1848 of 2014
 

 
Petitioner :- Rajesh Kumar Singh & Others
 
Respondent :- Additional District Judge Court No. 6 Sitapur & Others
 
Counsel for Petitioner :- Rakesh Kumar Maurya,Anil Kumar Singh
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite party nos. 1 and 2 has been accepted by Sri Manish Kumar.

Issue notice to opposite party nos. 3 to 10, returnable at an early date.

Steps be taken within a week.

List after service report.

Order Date :- 27.3.2014

Vijay

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter