Arun Kumar vs State Of U.P. & Others
2014 Latest Caselaw 25 ALL

Citation : 2014 Latest Caselaw 25 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Arun Kumar vs State Of U.P. & Others on 20 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 43361 of 2012
 

 
Petitioner :- Arun Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Yogendra Kr. Srivastava,Shelendra Kumar,Smt. Neetu
 
Counsel for Respondent :- C.S.C.,D.D.Chauhan,Sahab Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

Lawyers are abstaining from work. None is present on behalf of the petitioner to press this writ petition. However, learned Standing Counsel appearing for the State-respondents is present.

List the matter in the next cause list.

Order Date :- 20.3.2014

SKM

Download the LatestLaws.com Mobile App