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Rooplata Agrawal vs Board Of Revenue, U.P.Lucknow & ...
2014 Latest Caselaw 24 ALL

Citation : 2014 Latest Caselaw 24 ALL
Judgement Date : 20 March, 2014

Allahabad High Court
Rooplata Agrawal vs Board Of Revenue, U.P.Lucknow & ... on 20 March, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 1516 of 2014
 

 
Petitioner :- Rooplata Agrawal
 
Respondent :- Board Of Revenue, U.P.Lucknow & Others
 
Counsel for Petitioner :- Nagendra Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in additional cause list on 27th March, 2014.

Order Date :- 20.3.2014

Priyanka

 

 

 
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