Sachin Dixit (Second Bail) vs State Of U.P.
2014 Latest Caselaw 232 ALL

Citation : 2014 Latest Caselaw 232 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Sachin Dixit (Second Bail) vs State Of U.P. on 26 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 5320 of 2013
 

 
Applicant :- Sachin Dixit (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Sharma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mahendra Dayal,J.

Learned A.G.A. prays for and is allowed two weeks' and no more time to file counter affidavit.

List after two weeks.

Order Date :- 26.3.2014

Anurag/-

Download the LatestLaws.com Mobile App