Smt. Aneeta Tewari vs State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 226 ALL

Citation : 2014 Latest Caselaw 226 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Smt. Aneeta Tewari vs State Of U.P Thru Secy., Home ... on 26 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 8342 of 2013
 

 
Petitioner :- Smt. Aneeta Tewari
 
Respondent :- State Of U.P Thru Secy., Home Deptt., And 3 Ors.
 
Counsel for Petitioner :- K.K Tewari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next week.

Order Date :- 26.3.2014

Anurag/-

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