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State Of U.P. vs Ratiram And 4 Others
2014 Latest Caselaw 220 ALL

Citation : 2014 Latest Caselaw 220 ALL
Judgement Date : 26 March, 2014

Allahabad High Court
State Of U.P. vs Ratiram And 4 Others on 26 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1194 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Ratiram And 4 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

Connect with criminal appeal under section 372 Cr.P.C. no.167/2014 and 281/2014.

Summon the lower court's record within a period of six weeks from today.

List on 12.05.2014.

Order Date :- 26.3.2014

Monika

 

 

 
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