Siya Ram vs State Of U.P., Thru. Prin. Secy., ...
2014 Latest Caselaw 22 ALL

Citation : 2014 Latest Caselaw 22 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Siya Ram vs State Of U.P., Thru. Prin. Secy., ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 1534 of 2014
 

 
Petitioner :- Siya Ram
 
Respondent :- State Of U.P., Thru. Prin. Secy., Revenue & 3 Others
 
Counsel for Petitioner :- Dileep Kumar Pathak,Brijesh Kumar Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in additional cause list on 28th March, 2014.

Order Date :- 20.3.2014

Priyanka

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