Bhagwan Deen vs State Of ...
2014 Latest Caselaw 215 ALL

Citation : 2014 Latest Caselaw 215 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Bhagwan Deen vs State Of ... on 26 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 844 of 2014
 

 
Petitioner :- Bhagwan Deen
 
Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Panchayati Raj & Others
 
Counsel for Petitioner :- Shishir Chandra
 
Counsel for Respondent :- C.S.C.,Deshraj Singh,Dr.L.P.Misra,Gaurav Mehrotra,P K Khare
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As prayed, list in the next week alongwith the records of Writ Petition No. 2171 (MB) of 2013.

Till then, interim order granted earlier, shall remain in operation.

Order Date :- 26.3.2014

Anurag/-

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