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Ashok Kumar Shukla vs State Of U.P. And 4 Others
2014 Latest Caselaw 214 ALL

Citation : 2014 Latest Caselaw 214 ALL
Judgement Date : 26 March, 2014

Allahabad High Court
Ashok Kumar Shukla vs State Of U.P. And 4 Others on 26 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 157 of 2014
 

 
Applicant :- Ashok Kumar Shukla
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and  learned A.G.A. for the State of U.P.

Summon the lower court's record within a period of six weeks from today.

List on 12.05.2014. In the meanwhile, learned A.G.A. may find out whether any Government Appeal against the impugned judgment has been filed or not.

Order Date :- 26.3.2014

Monika

 

 

 
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