Kuldeep Narayan Tiwari & Another vs First Additional District Judge, ...
2014 Latest Caselaw 210 ALL

Citation : 2014 Latest Caselaw 210 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Kuldeep Narayan Tiwari & Another vs First Additional District Judge, ... on 26 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 5917 of 2012
 

 
Petitioner :- Kuldeep Narayan Tiwari & Another
 
Respondent :- First Additional District Judge, Gonda & Others
 
Counsel for Petitioner :- Ved Prakash Shukla
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 30581 of 2014)

Submission of learned counsel for petitioner is that there is discrepancy in the name of opposite party no.3, in the writ petition, therefore, he moved the present application for correction.

As the correction is required in the memo of writ petition, therefore, it would be appropriate for the petitioner to move the application for amendment of the writ petition, instead of moving the application for correction.

The instant application is rejected. However, liberty is given to the petitioner to move appropriate application for amendment of the writ petition.

Order Date :- 26.3.2014

Vijay