Dayawati vs District Judge, Sitapur & Others
2014 Latest Caselaw 201 ALL

Citation : 2014 Latest Caselaw 201 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Dayawati vs District Judge, Sitapur & Others on 26 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1768 of 2014
 

 
Petitioner :- Dayawati
 
Respondent :- District Judge, Sitapur & Others
 
Counsel for Petitioner :- Vijay Kumar Pandey
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Vijay Kumar Pandey, learned counsel for petitioner, list this case on 31.03.2014 i.e. Monday.

Order Date :- 26.3.2014

Vijay

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