Nand Lal vs District Judge Balrampur ...
2014 Latest Caselaw 20 ALL

Citation : 2014 Latest Caselaw 20 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Nand Lal vs District Judge Balrampur ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- RENT CONTROL No. - 28 of 2014
 

 
Petitioner :- Nand Lal
 
Respondent :- District Judge Balrampur Distt.Balrampur And Ors.
 
Counsel for Petitioner :- R.R.Upadhyay,Pramod Kumar Singh
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

This case has been listed today at the serial no. 27 in the cause list.

Perusal of the order-sheet of 11.3.2014 indicates that the matter was directed to be listed on 19th April, 2014.

Under the circumstances, this case is wrongly listed today. The office is directed to list the matter on the date already fixed.

Order Date :- 20.3.2014

Priyanka

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