Ajit Dubey vs State Of U.P.& 12 Ors.
2014 Latest Caselaw 2 ALL

Citation : 2014 Latest Caselaw 2 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Ajit Dubey vs State Of U.P.& 12 Ors. on 20 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 48400 of 2013
 

 
Petitioner :- Ajit Dubey
 
Respondent :- State Of U.P.& 12 Ors.
 
Counsel for Petitioner :- J.N.Maurya,M.D.Singh Shekhar
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Dubey,J.P.Rai,K.K.Rai,Kashif Zaidi,Manish Goyal,Manish Kumar Nigam
 

 
Hon'ble Abhinava Upadhya,J.

Lawyers are abstaining from work. None is present on behalf of the petitioner to press this writ petition. However, learned Standing Counsel appearing for the State-respondents is present.

List the matter in the next cause list.

Order Date :- 20.3.2014

SKM

Download the LatestLaws.com Mobile App