Citation : 2014 Latest Caselaw 191 ALL
Judgement Date : 26 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1192 of 2014 Appellant :- State Of U.P. Respondent :- Prem Singh Counsel for Appellant :- G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P.
Summon the lower court's record within a period of six weeks from today.
List on 12.05.2014.
Order Date :- 26.3.2014
Monika
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