Brijesh Kumar Mishra vs Additional Commissioner Food ...
2014 Latest Caselaw 19 ALL

Citation : 2014 Latest Caselaw 19 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Brijesh Kumar Mishra vs Additional Commissioner Food ... on 20 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1457 of 2011
 

 
Petitioner :- Brijesh Kumar Mishra
 
Respondent :- Additional Commissioner Food Lucknow And Ors.
 
Counsel for Petitioner :- R.M.Sharma,S.A. Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Four weeks' further time is granted to the learned standing counsel, as last opportunity, for filing counter affidavit.

List thereafter.

Order Date :- 20.3.2014

Vijay

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