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Misri Lal And Another vs The Deputy Director Of ...
2014 Latest Caselaw 18 ALL

Citation : 2014 Latest Caselaw 18 ALL
Judgement Date : 20 March, 2014

Allahabad High Court
Misri Lal And Another vs The Deputy Director Of ... on 20 March, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 105 of 2014
 

 
Petitioner :- Misri Lal And Another
 
Respondent :- The Deputy Director Of Consolidation Sitapur And Ors.
 
Counsel for Petitioner :- Avadhesh Kumar,Vinod Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,D.K.Rai
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 24th March, 2014.

Order Date :- 20.3.2014

Priyanka

 

 

 
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