M/S U.T.Limited Through Its Dgm, ... vs Chief Engineer (Nz)11,Cpwd ...
2014 Latest Caselaw 173 ALL

Citation : 2014 Latest Caselaw 173 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

M/S U.T.Limited Through Its Dgm, ... vs Chief Engineer (Nz)11,Cpwd ... on 25 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 12 of 2014
 

 
Applicant :- M/S U.T.Limited Through Its Dgm, Rohit Arora
 
Opposite Party :- Chief Engineer (Nz)11,Cpwd Aliganj Lko.And Another
 
Counsel for Applicant :- Malay Shukla,Kunwar Pradeep Mohan Sing
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for petitioner prays for and is granted a week's time for filing supplementary affidavit.

List thereafter.

Order Date :- 25.3.2014

Vijay

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