Shyam Narayan Pandey A.S.I. (M) vs State Of U.P. And 2 Others
2014 Latest Caselaw 172 ALL

Citation : 2014 Latest Caselaw 172 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Shyam Narayan Pandey A.S.I. (M) vs State Of U.P. And 2 Others on 25 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17037 of 2014
 

 
Petitioner :- Shyam Narayan Pandey A.S.I. (M)
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Pawan Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e.,27.3.2014 as fresh.

Order Date :- 25.3.2014

SKM

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