Mohammad Sharif vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 17 ALL

Citation : 2014 Latest Caselaw 17 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Mohammad Sharif vs Deputy Director Of Consolidation ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 217 of 2014
 

 
Petitioner :- Mohammad Sharif
 
Respondent :- Deputy Director Of Consolidation Faizabad And Ors.
 
Counsel for Petitioner :- Onkar Nath Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 24th March, 2014.

Order Date :- 20.3.2014

Priyanka

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