Hari Ram [U/A 227] vs Tahsildar Tah. Patti Distt. ...
2014 Latest Caselaw 167 ALL

Citation : 2014 Latest Caselaw 167 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Hari Ram [U/A 227] vs Tahsildar Tah. Patti Distt. ... on 25 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1746 of 2014
 

 
Petitioner :- Hari Ram [U/A 227]
 
Respondent :- Tahsildar Tah. Patti Distt. Pratapgarh & Others
 
Counsel for Petitioner :- Rajesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned counsel for the petitioner, list this petition on 26.03.2014.

Order Date :- 25.3.2014

Vijay

Download the LatestLaws.com Mobile App