Om Prakash vs Maharaj Deen Singh & Another
2014 Latest Caselaw 164 ALL

Citation : 2014 Latest Caselaw 164 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Om Prakash vs Maharaj Deen Singh & Another on 25 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 6132 of 2013
 

 
Petitioner :- Om Prakash
 
Respondent :- Maharaj Deen Singh & Another
 
Counsel for Petitioner :- Ram Prakash Singh
 
Counsel for Respondent :- Anoop Kumar Upadhyaya
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anoop Kumar Upadhyaya, learned counsel for opposite parties prays for and is granted a week's time for filing counter affidavit.

List thereafter.

Order Date :- 25.3.2014

Vijay

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