Deepak Kumar @ Deepu vs State Of U.P.
2014 Latest Caselaw 163 ALL

Citation : 2014 Latest Caselaw 163 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Deepak Kumar @ Deepu vs State Of U.P. on 25 March, 2014

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8965 of 2014
 

 
Applicant :- Deepak Kumar @ Deepu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Kavita Tomar,Jai Raj Singh Tomar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bharat Bhushan,J.

This is second bail application. The first bail application has been rejected by Hon. Mr. Justice Bala Krishna Narayana.

List before appropriate Bench as per Rules of the Court.

Order Date :- 25.3.2014

G.S

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