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Abhishekh Upadhaya vs Prin. Secy. Home U.P. Civil ...
2014 Latest Caselaw 16 ALL

Citation : 2014 Latest Caselaw 16 ALL
Judgement Date : 20 March, 2014

Allahabad High Court
Abhishekh Upadhaya vs Prin. Secy. Home U.P. Civil ... on 20 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 7391 of 2011
 

 
Petitioner :- Abhishekh Upadhaya
 
Respondent :- Prin. Secy. Home U.P. Civil Secretariat U.P. Lucknow & Ors.
 
Counsel for Petitioner :- Anand Dubey,G.P. Mishra,Shyam Mohan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Lawyers are abstaining from judicial work today.

No one appears to press this petition.

List this petition in ordinary course.

Order Date :- 20.3.2014

Vijay

 

 

 
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