Ram Jiyawan vs Civil Judge Senior Division ...
2014 Latest Caselaw 159 ALL

Citation : 2014 Latest Caselaw 159 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Ram Jiyawan vs Civil Judge Senior Division ... on 25 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 919 of 2014
 

 
Petitioner :- Ram Jiyawan
 
Respondent :- Civil Judge Senior Division Hardoi & Others
 
Counsel for Petitioner :- Anurag Shukla
 
Counsel for Respondent :- C.S.C.,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by learned standing counsel that Sub Divisional Magistrate, Shahabad, District Hardoi, has filed his personal affidavit on 25.03.2014, in the Registry of this Court, in pursuance to the order passed by this Court. As the said affidavit is not on record, list this mater in the next cause list.

Order Date :- 25.3.2014

Vijay

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