Vinod Kumar @ Reetu vs State Of U.P.
2014 Latest Caselaw 157 ALL

Citation : 2014 Latest Caselaw 157 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Vinod Kumar @ Reetu vs State Of U.P. on 25 March, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5502 of 2014
 

 
Applicant :- Vinod Kumar @ Reetu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satya Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned AGA prays for and is allowed two weeks' time to file counter affidavit.

List immediately after two weeks.

Order Date :- 25.3.2014

Abhishek Sri.

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