Rajendra Singh Chauhan vs State Of U.P. & Others
2014 Latest Caselaw 153 ALL

Citation : 2014 Latest Caselaw 153 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Rajendra Singh Chauhan vs State Of U.P. & Others on 25 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 42 of 2013
 

 
Applicant :- Rajendra Singh Chauhan
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Ravi Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate,Jitendra Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.

It is submitted that this appeal be connected with criminal appeal no. 3071/2012.

List on 17.04.2014 along with the record of connected criminal appeal no. 3071/2012.

Order Date :- 25.3.2014

Monika

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