Amit Dixit vs Smt. Neeta Tiwari & Others
2014 Latest Caselaw 152 ALL

Citation : 2014 Latest Caselaw 152 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Amit Dixit vs Smt. Neeta Tiwari & Others on 25 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1743 of 2014
 

 
Petitioner :- Amit Dixit
 
Respondent :- Smt. Neeta Tiwari & Others
 
Counsel for Petitioner :- Ghufran Hussain
 
Counsel for Respondent :- C.S.C.,Anoop Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite party no. 5 has been accepted by the learned Chief Standing Counsel and on behalf of opposite party nos. 2,3 and 4 notice has been accepted by Sri Anoop Srivastava.

Issue notice to opposite party no.1, dasti as well, returnable at an early date.

List after service report.

Order Date :- 25.3.2014

Vijay

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