Ramesh Chandra vs Mohan Lal Chandok
2014 Latest Caselaw 148 ALL

Citation : 2014 Latest Caselaw 148 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Ramesh Chandra vs Mohan Lal Chandok on 25 March, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CIVIL REVISION No. - 417 of 2004
 

 
Revisionist :- Ramesh Chandra
 
Opposite Party :- Mohan Lal Chandok
 
Counsel for Revisionist :- Vijaya Prakash
 
Counsel for Opposite Party :- Komal Mehrotra
 

 
Hon'ble Shashi Kant,J.

List revised.

Learned counsel for the revisionist is not present.

Sri Ankur Mehrotra Advocate holding brief of Sri Komal Mehrota learned counsel for the opposite party is present.

List peremptorily in the next cause list.

Order Date :- 25.3.2014

Monika

Download the LatestLaws.com Mobile App