Lekh Raj Sharma vs State Of U.P. And 3 Others
2014 Latest Caselaw 144 ALL

Citation : 2014 Latest Caselaw 144 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Lekh Raj Sharma vs State Of U.P. And 3 Others on 25 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17055 of 2014
 

 
Petitioner :- Lekh Raj Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 25.3.2014

SKM

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