Ram Sanehi & Another vs Board Of Revenue U.P.At Allahabad ...
2014 Latest Caselaw 14 ALL

Citation : 2014 Latest Caselaw 14 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Ram Sanehi & Another vs Board Of Revenue U.P.At Allahabad ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 1394 of 2014
 

 
Petitioner :- Ram Sanehi & Another
 
Respondent :- Board Of Revenue U.P.At Allahabad Through Its Chairman & Ors
 
Counsel for Petitioner :- Qazi Mustafizul Haque
 
Counsel for Respondent :- C.S.C.,I.D.Shukla,Jai Kumar,Kumar Gaurav Srivastava,Om Prakash Mishra,S.K.Mehrotra
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in additional cause list on 25th March, 2014.

Order Date :- 20.3.2014

Priyanka

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