Bholey Nath And Another vs The Board Of Revenue Thru Its ...
2014 Latest Caselaw 13 ALL

Citation : 2014 Latest Caselaw 13 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Bholey Nath And Another vs The Board Of Revenue Thru Its ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 1690 of 2014
 

 
Petitioner :- Bholey Nath And Another
 
Respondent :- The Board Of Revenue Thru Its Chairman Lucknow & Another
 
Counsel for Petitioner :- Gyanendra Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 26th March, 2014.

Order Date :- 20.3.2014

Priyanka

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