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Mor Mukut Pandey, Head Constable vs State Of U.P. And 4 Others
2014 Latest Caselaw 127 ALL

Citation : 2014 Latest Caselaw 127 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Mor Mukut Pandey, Head Constable vs State Of U.P. And 4 Others on 24 March, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16893 of 2014
 

 
Petitioner :- Mor Mukut Pandey, Head Constable
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit. 

List thereafter.

Order Date :- 24.3.2014

SKM

 

 

 
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