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Shyam Babu Tiwari vs State Of U.P. And 4 Others
2014 Latest Caselaw 124 ALL

Citation : 2014 Latest Caselaw 124 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Shyam Babu Tiwari vs State Of U.P. And 4 Others on 24 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 153 of 2014
 

 
Applicant :- Shyam Babu Tiwari
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Nisar Uddin,Arvind Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

Summon the lower court's record within a period of six weeks from today.

List on 08.05.2014. In the meanwhile, learned A.G.A. may find out whether any Government Appeal against the impugned judgment has been filed or not.

Order Date :- 24.3.2014

Monika

 

 

 
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