Shobha Nath Pasi vs State Of U.P. & Others
2014 Latest Caselaw 12 ALL

Citation : 2014 Latest Caselaw 12 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Shobha Nath Pasi vs State Of U.P. & Others on 20 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 217 of 2012
 

 
Applicant :- Shobha Nath Pasi
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Umesh Chandra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Vikrant Gupta
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

This case is listed as peremptorily.

Counsel for the appellant is not present. But the lawyers are abstaining from the court working.

List peremptorily on 26.03.2014.

Order Date :- 20.3.2014

Monika

Download the LatestLaws.com Mobile App