Varun Kumar Vij vs Pradeshiya Industrial And ...
2014 Latest Caselaw 118 ALL

Citation : 2014 Latest Caselaw 118 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Varun Kumar Vij vs Pradeshiya Industrial And ... on 24 March, 2014

Bench: Rajes Kumar, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 34036 of 2003
 

 
Petitioner :- Varun Kumar Vij
 
Respondent :- Pradeshiya Industrial And Investment Corporation Of U.P.&Ors
 
Counsel for Petitioner :- S.K. Pandey,Ajay Bhanot
 
Counsel for Respondent :- Anurag Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Ashwani Kumar Mishra,J.

Cause shown is sufficient.

Application is allowed.

Order dated 3.10.2013 is recalled. Writ Petition is restored to its original number.

List this case in the next cause list.

Order Date :- 24.3.2014

n.u.

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